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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(a) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999

(a)"Company" means a company as defined in the Companies Act. 1956 (Central Act No. 1 of 1956) and includes a University, a firm, a society or other association of individuals: and