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State of Kerala - Section

Section 81AL in Kerala Factories Rules, 1957

81AL. Decontamination facilities.

- In every factory,' carrying out hazardous process', the following provisions shall be made to meet emergency:-
(a)fully equipped first aid box;
(b)readily accessible means of water for washing by workers as well as for drenching the clothing of workers who have been contaminated with hazardous and corrosive substance; and such means shall be as per the scale shown in the table below :-
No. of persons employed at any time No. of drenching showers
(i) Upto 50 workers 2
(ii) Between 51 to 200 workers 2+1 for every additional 50 or part thereof
(iii) Between 201 to 500 workers 5+1 for every additional 100 or part thereof
(iv) 501 workers and above 8+1 for every additional 200 or part thereof
(c)a sufficient number of eye wash bottles filled with distilled water or suitable liquid, kept in boxes or cupboards conveniently situated and clearly indicated by a distinctive signs which shall be visible at all time.