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State of Odisha - Section

Section 28 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

28. Speaking.

- A member, desiring to speak on any matter before the Parishad, shall rise from his seat, but shall not speak before the presiding members calls the name of the speaker. After the call he shall address the presiding member. If two or more members rise simultaneously to speak, the presiding member shall decide as to which member shall speak first. The other member or members shall immediately resume their seats. At any time the presiding member rises in his seat, any member speaking shall resume his seat.