Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)No vehicle may be loose shunted unless it is provided with an efficient hand brake or is attached to a vehicle fitted with an efficient brake, and until a competent railway servant is available to apply brakes when necessary and to avoid dashing with force against other vehicles.