Andhra Pradesh High Court - Amravati
Re. Jerripothula Samule Kiran vs The Bible Mission on 29 July, 2020
Author: Battu Devanand
Bench: Battu Devanand
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(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE TWENTY NINETH DAY OF JULY,
TWO THOUSAND AND TWENTY
:PRESENT:
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
CIVIL REVISION PETITION NO: 955 OF 2020
Rev. Jerripothula Samuel Kiran, son of Late John Selvaraj, Christian, Male, 35
years, R/o D.No.9-6-32, Bethel House, Railpet, Guntur-1
Rev.Dr.Nakka Yesuratnam, son of Yesebu, Christian, Male, aged 53 years,
Pastor, R/o D.No.24-8-9/2, Katcheripeta, Kakinada-533001.
Revenue. Nakka Joseph Sharron Kumar, son of Sudarshana Rao, Christian,
Male, 40 years, Pastor, ILTD junction, Alcot Gardens, Rajahmundry, RJY JCJ.
Rev.Pallem John Devadasu, son of Bhushanam, Christian, Male, aged 38 years,
Pastor, Patha Police Lane, Islampeta, Vijayawada, V JCJ.
Rev.Sodadasi Ahron Kumar, son of Samuel, Christian, Male, aged 41 years,
Pastor, SN Kumar, Morrispeta, Tenali, Tenali JCJ.
Revenue.Madhira Sajeeva Rao @ Ravi, son of Chakradhara Rao, Christian,
male, aged 38 years, pastor, Bothasan Post, Katapadi Mandal, Koraput District,
Orissa-764 058.
...Petitioners/Respondents 1,4,6,8,
9 and 13 (in SOP 32/2008)
AND
_ The Bible Mission, (Registered. No.66/1959), Bethel House, Railpet, Guntur,
Rep. by its President, Rev Dr. Addanki John.
Rev.Dr.Addanki John, son of late Krupadanam, Christian, male, aged 72 years,
President, The Bible Mission, Guntur, r/o Mudunuru, Pentapadu Mandal, TPG
JCJC (died).
Rev.Pakerla Sajeeva Rao, son of Jeevaratnam, Christian, Male, aged 51 years,
Vice President, The Bible Mission, R/o Pillipeta, Gandhinagar, Narsapur, NSP
JCJ.
_ Rev.Addanki Charley John Finny, son of A.John, Christian, Male, aged. 40 years,
Secretary, The Bible Mission, R/o Ganapavaram, Ganapavaram Mandal, TPG
(died).
_ Rev.Yalla Vijaya Ratnam, son of late Issaq, Christian, Male, aged about 75
years, Joint Secretary, The Bible Mission, R/o Eastern Street, Kaikaluru Road,
Eluru, E.JCJ (died).
Rev.Gummadi Rakada Emmanuel, son of Moses, Christian, male, aged 39
years, Governing Body Member, The Bible Mission, Peddapuram, East Godavari
District.
Rev.Sade Samuel Bhushanam, son of John Babu, Christian, Male, aged about
41 years, Governing body Member, The Bible Mission, R/o Pattembalem,
Kommagudem, Tadepalligudem Mandal, TPG.JCJ.
. Rev.Yarlagadda Vinod Babu, son of Rajeswara Rao, Christian, Male, 29 years,
Governing Body Member, The Bible Mission, R/o D.No.48-156/2, Padmanivas,
Ganeshnagar, HMT Road, Chintal, Hyderabad-54.
Rev.Yalla Issaq David Emmanuel, son of Vijayaratnam, Christian, Male, aged 45
years, Governing Body Member, The Bible Mission, Eluru.
10.Rev.Matha Amen Raju, son of Rajaratnam, Christian, Male, aged 51 years,
Governing Body Member, The Bible Mission, Elamanchili.
11.Rev.Anantharapu Rajkumar, son of Navaratnam, Christian, male, aged 34 years,
peverning Body Member, The Bible Mission, Yeleswaram, East Godavarri .
istrict.
12. The Branch Manager, Canara Bank, Pedakakani Branch, Guntur, Guntur JCJ.
13. The General Manager, Canara Bank, Head office, MG Road, Bangaiore,
Bangalore CCC Limits
...Respondents/Petitioners (In SOP No.32/2008)
14.Rev.Nakka Satyanandam, son of Yesebu, Christian, Male, Aged 55 years,
Pastor, Subbaraopeta, Korukonda, East Godavari District (died).
45.Rev.Pothuraju, M. Santhi Raju, son of Jacob, Christian, Male, aged 65 years,
Pastor, Bethanipeta, Bhimavaram-534 201, BVRM JCJ (died).
46. Rev.Pothuraju Davadattam Onesim, son of Jacob, Christian, Male, aged 55
years, Pastor, Bethanipeta, Bhimavaram, BVRM JCJ (died).
17.Rev.Aseervadam, son of not known, Christian, Male, aged 68 years, Pastor,
Christianpeta, TanukuRev.Aseervadam, son of not known, Christian, Male, aged
68 years, Pastor, Christianpeta, Tanuku-534211, TNK JCJ (died).
48.Rev.Nalla Paul, son of not known, Christian, Male, aged 60 years, Pastor,
Srianinagar, Gangavallii Takla, Koppalla District, Karnataka State (died).
...not necessary parties/proforms
Parties/{respondents 2, 3,7,
41 and 12 in SOP No. 32/2008}
49. Rev.Dr.Nakka Vijaya Raju, son of Sudershana Rao, Christian, Male, aged 43
years, Pastor, Kambalapet, Rajahmundry, RJY JCJ (not necessary party)
20.Rev.Bavana Jeevaratnam, son of Abraham, Christian, Male, aged 65 years,
Pastor, Tanuku Mandel, TNK JCJ.(remained exparte before the lower court)
__.not necessary parties
{respondents 5 and 10 in SOP
No.32/2008}
WHEREAS the Petitioners above named through their Advocate Sri M
CHALAPATI RAO presented this Petition under Article 227 of the Constitution of India,
praying that in the circumstances stated in the grounds filed herein, the High Court may
be pleased to allow this Revision petition by setting aside the order dt.15.06.2020
allowing SOP.No.32/2008 on the file of III Additional District Judge, Guntur.
AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri M.Chalapati Rao, Advocate
for the Petitioners and of Sri G.Ronald Raju, Advocate for the Respondent Nos 1,3,6&
9, directed issue of notice to the Respondents herein to show cause as to why this
CIVIL REVISION PETITION should not be admitted.
You viz:
4. The President, Dr. Addanki John, the Bible Mission, (Registered. No.66/1959),
Bethel House, Railpet, Guntur.
2. Rev.Pakerla Sajeeva Rao, son of Jeevaratnam, Vice President, The Bible
Mission, R/o Pillipeta, Gandhinagar, Narsapur, NSP JCJ.
3. Rev.Gummadi Rakada Emmanuel, son of Moses, Governing Body Member, The
Bible Mission, Peddapuram, East Godavari District.
4. Rev.Sade Samuel Bhushanam, son of John Babu, Governing body Member, The
Bible Mission, R/o Pattembalem, Kommagudem, Tadepalligudem Mandal,
TPG.JCJ.
.5. Rev.Yarlagadda Vinod Babu, son of Rajeswara Rao, Governing Body Member,
The Bible Mission, R/o D.No.48-156/2, Padmanivas, Ganeshnagar, HMT Road,
Chintal, Hyderabad-54.
6. Rev.Yalla Issaq David Emmanuel, son of Vijayaratnam, Governing Body
Member, The Bible Mission, Eluru.
7. Rev.Matha Amen Raju, son of Rajaratnam, Governing Body Member, The Bible
Mission, Elamanchili.
8. Rev.Anantharapu Rajkumar, son of Navaratnam, Governing Body Member, The
Bible Mission, Yeleswaram, East Godavarri District.
9. The Branch Manager, Canara Bank, Pedakakani Branch, Guntur, Guntur JCJ.
40. The General Manager, Canara Bank, Head office, MG Road, Bangalore,
Bangalore CCC Limits
41.Rev.Bavana Jeevaratnam, son of Abraham, Pastor, Tanuku Mandel, TNK
JCJ.(remained exparte before the lower court)
are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the grounds filed
therewith (copy enclosed) this CRP should not be admitted, on or before 42-08-2020,
on which date the case stands posted for hearing.
The Court made the following:
ORDER:
"Heard sri M.Chalapati Rao, learned counsel for the petitioners and Sri G.Ronald Raju, learned counsel appearing on behalf of respondent nos. 1, 3, 6 and 9.
It is represented by the learned counsel for the petitioners that respondent Nos. 2, 4, 5 and 44 to 18 died, respondent No.20 remained ex parte and respondent no.19 is not necessary party to the Revision Petition. Notice before admission.
The learned counsel for the petitioners is permitted to take out personal notices to respondent Nos. 7, 8 and 10 to 13 and file proof of service. List the matter after two weeks."
SD/- K Jagan Mohan DEPUTY REGISTRAR A # / SECTIO ier To,
4. The President, Dr. Addanki John, the Bible Mission, (Registered. No.66/1959), Bethel House, Railpet, Guntur.
2. Rev.Pakerla Sajeeva Rao, son of Jeevaratnam, Vice President, The Bible Mission, R/o Pillipeta, Gandhinagar, Narsapur, NSP JCJ.
3. Rev.Gummadi Rakada Emmanuel, son of Moses, Governing Body Member, The Bible Mission, Peddapuram, East Godavari District. 4, Rev.Sade Samuel Bhushanam, son of John Babu, Governing body Member, The Bible Mission, R/o Pattembalem, Kommagudem, Tadepalligudem Mandal, TPG.JCJ.
5 Rev.Yarlagadda Vinod Babu, son of Rajeswara Rao, Governing Body Member, The Bible Mission, R/o D.No.48-156/2, Padmanivas, Ganeshnagar, HMT Road, Chintal, Hyderabad-54.
6. Rev.Yalla Issagq David Emmanuel, son of Vijayaratnam, Governing Body
- Member, The Bible Mission, Eluru.
7. Rev.Matha Amen Raju, son of Rajaratnam, Governing Body Member, The Bible Mission, Elamanchili.
8. Rev.Anantharapu Rajkumar, son of Navaratnam, Governing Body Member, The Bible Mission, Yeleswaram, East Godavarri District.
9. The Branch Manager, Canara Bank, Pedakakani Branch, Guntur, Guntur JCJ.
40. The General Manager, Canara Bank, Head office, MG Road, Bangalore, Bangalore CCC Limits
41.Rev.Bavana Jeevaratnam, son of Abraham, Pastor, Tanuku Mandel, TNK JCJ.(remained exparte before the lower court) (Addresses 4 to 11 by RPAD- along with a copy of petition and memorandum of grounds)
42.One CC to Sri. M Chalapati Rao, Advocate [OPUC]
43.One CC to Sri. G Ronald Raju, Advocate [OPUC]
14.One spare copy MM [| TRUE COPY // HIGH COURT DEVJ DATED:29/07/2020 NOTE: LIST THE MATTER AFTER TWO WEEKS NOTICE BEFORE ADMISSION CRP.No.955 of 2020