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Delhi High Court - Orders

Lt. Col. Shaji Joseph (Retd.) vs Union Of India And Ors on 30 May, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                     $~11
                                     *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                                     +          W.P.(C) 7446/2022 & CM APPL. 22702/2022
                                                LT. COL. SHAJI JOSEPH (RETD.)                                                ..... Petitioner
                                                                                   Through:                Dr.Amit George, Mr.Alex Joseph,
                                                                                                           Ms.Merin Thampan, Ms.Sonali
                                                                                                           S.S., Mr.Rayadurgam Bharat &
                                                                                                           Mr.Piyo, Advs.

                                                                                   versus

                                                UNION OF INDIA AND ORS.                                                    ..... Respondents
                                                                                   Through:                Mr.Jitesh Vikram Srivastava, SPC
                                                                                                           with      Mr.Prajesh      Vikram
                                                                                                           Srivastava, Advs.
                                                                                                           Major Partho Katyayan.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                   ORDER

% 30.05.2023

1. Pleadings qua respondent no.6 is complete.

2. Mr.Partho Katyayan who is appearing on behalf of the respondents, on instructions, has informed this Court that counter affidavit filed on behalf of respondent nos.1 to 4 and 8 & 9 is being adopted on behalf of remaining respondents.

3. Rejoinder thereto is stated to have been filed, however, the same is not on record.

4. Counsel for the petitioner shall pursue with the Registry and get the W.P.(C) 7446/2022 Page 1 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:56:55 same placed on record before the next date.

5. Renotify on 17.10.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 30, 2023/ab W.P.(C) 7446/2022 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:56:55