Delhi High Court - Orders
Lt. Col. Shaji Joseph (Retd.) vs Union Of India And Ors on 30 May, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7446/2022 & CM APPL. 22702/2022
LT. COL. SHAJI JOSEPH (RETD.) ..... Petitioner
Through: Dr.Amit George, Mr.Alex Joseph,
Ms.Merin Thampan, Ms.Sonali
S.S., Mr.Rayadurgam Bharat &
Mr.Piyo, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Jitesh Vikram Srivastava, SPC
with Mr.Prajesh Vikram
Srivastava, Advs.
Major Partho Katyayan.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 30.05.2023
1. Pleadings qua respondent no.6 is complete.
2. Mr.Partho Katyayan who is appearing on behalf of the respondents, on instructions, has informed this Court that counter affidavit filed on behalf of respondent nos.1 to 4 and 8 & 9 is being adopted on behalf of remaining respondents.
3. Rejoinder thereto is stated to have been filed, however, the same is not on record.
4. Counsel for the petitioner shall pursue with the Registry and get the W.P.(C) 7446/2022 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:56:55 same placed on record before the next date.
5. Renotify on 17.10.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MAY 30, 2023/ab W.P.(C) 7446/2022 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:56:55