Delhi High Court - Orders
Management Of Samrat Hotel (Unit Of ... vs All India Itdc Mazdoor Janta Union on 5 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Adv.7 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8270/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
..... Petitioner
Through: None.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION ..... Respondent
Through: None.
W.P.(C) 8274/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
..... Petitioner
Through: None.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION .....Respondent
Through: None.
W.P.(C) 8280/2018
ASHOK HOTEL (UNIT OF ITDC) .....Petitioner
Through: None.
versus
ASHOK HOTEL MAZDOOR JANTA UNION .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 05.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the parties.
2. Since the matters have been listed before the Court on account of an en bloc date, adverse orders are deferred.
3. List the matters on 04.10.2021.
RAJIV SHAKDHER, J FEBRUARY 05, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.02.2021 17:35:13