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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in Rubber Rules, 1955

(1)[Every small grower, when required to do so, and every large grower shall [submit online to the Board] [Substituted by G.S.R. 620, dated 15th July, 1958.] a true and correct monthly return in Forms H&L, giving the particulars of rubber stock held, produced or disposed of by him, and an annual return in Form H1, giving the particulars of total area, area under production of rubber, manuring, plant protection and labour employed as required therein.]