Supreme Court - Daily Orders
Prem Kumar Singh vs Surendra Bahadur Singh Ors. on 18 September, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.21 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).25857/2015
(Arising out of impugned final judgment and order dated 08/07/2015
in SA No.440/2015 passed by the High Court Of Judicature at
Allahabad)
PREM KUMAR SINGH Petitioner(s)
VERSUS
SURENDRA BAHADUR SINGH ORS. Respondent(s)
(With appln.(s) for exemption from filing O.T.)
Date : 18/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Sanjay R. Hegde,Sr.Adv.
Mr. Sanjay Kr. Yadav,Adv.
Mr. Nitin Singh,Adv.
Mr. Pushkar Anand,Adv.
For Dr. Kailash Chand,Adv.
For Respondent(s) Mr. Vivek Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Sarita Purohit) (Sneh Bala Mehra)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.09.19
12:36:19 IST
Reason: