Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Jharkhand - Subsection Section 33(5) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)The menu for the day shall be prepared in consultation with the Children's Committee and shall be displayed in the dining hall.
