Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act] State of Goa - Subsection Section 130(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (a)the existence of any vacancy in, or any defect in, the constitution of the Board or any Planning and Development Authority; or