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Union of India - Section

Section 4A in National Savings Certificates (VIII Issue) Rules, 1989

4A. [ Identification of Account holders. [Inserted by Notification No. G.S.R. 1244(E), dated 29.9.2017 (w.e.f. 8.5.1989).]

- The Aadhaar number shall be the unique identifier for the purpose of establishing the identity of an account holder:Provided that where Aadhaar number has not been assigned, the depositor shall submit proof of application of enrolment for Aadhaar:Provided further that every depositor under this rule who has not given his Aadhaar number at the time of application for such deposit shall submit his Aadhaar number to the Post office Saving Bank concerned, on or before the 31st day December, 2017.]