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Delhi High Court - Orders

Avdhesh Mittal vs Deepak Vig on 19 September, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                    $~27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 271/2023, I.A. 13924/2023, I.A. 13925/2023,
                                                I.A. 13926/2023 and CRL.M.A. 25425/2023
                                                AVDHESH MITTAL                                                                   ..... Petitioner
                                                                                      Through: Mr. Ravi Gupta, Sr. Advocate with Mr.
                                                                                      Arun Batta, Ms. Muskan Mehra, Mr. N. Behl and
                                                                                      Mr. Roshan Sharma, Advocates

                                                                                      versus

                                                DEEPAK VIG                                                                       ..... Respondent
                                                                                      Through: Ms. Jyoti Taneja, Mr. Shivam Malhotra
                                                                                      and Mr. Shailendra S., Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                                                      ORDER

% 19.09.2023 List for further submissions on 19.10.2023.

MANOJ KUMAR OHRI, J SEPTEMBER 19, 2023 na This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:49:32