Delhi High Court - Orders
Avdhesh Mittal vs Deepak Vig on 19 September, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 271/2023, I.A. 13924/2023, I.A. 13925/2023,
I.A. 13926/2023 and CRL.M.A. 25425/2023
AVDHESH MITTAL ..... Petitioner
Through: Mr. Ravi Gupta, Sr. Advocate with Mr.
Arun Batta, Ms. Muskan Mehra, Mr. N. Behl and
Mr. Roshan Sharma, Advocates
versus
DEEPAK VIG ..... Respondent
Through: Ms. Jyoti Taneja, Mr. Shivam Malhotra
and Mr. Shailendra S., Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 19.09.2023 List for further submissions on 19.10.2023.
MANOJ KUMAR OHRI, J SEPTEMBER 19, 2023 na This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:49:32