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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(xix) in Multi State Co-Operative Societies Act, 1984

(xix)the constitution of a body of persons under Section 50 for the preparation of a list of persons eligible for appointment to the posts of Chief Executives and other management posts in national co-operative societies and the amount of the maximum pay-scale applicable to such posts;