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[Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(5)(d) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(d)In article 134, clause (2), after the words "Parliament may", thewords "on the request of the Legislature of the State" shall be inserted.