Delhi High Court - Orders
Future Coupons Private Limited & Ors vs Amazon.Com Nv Investment Holdings Llc & ... on 25 April, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~ 1 to 5 (original) and 96(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 63/2021 & I.A.14257/2021, I.A.3121/2022
FUTURE COUPONS PRIVATE LIMITED & ORS.
..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv.,
with Mr. Mahesh Agarwal, Mr. Rishi
Agrawala, Mr. Karan Luthra, Mr. Pranjit
Bhattacharya and Mr. Sanjeevi Seshadri,
Advs.
versus
AMAZON.COM NV INVESTMENT HOLDINGS LLC &
ANR. ..... Respondents
Through: Mr Gopal Subramanium,
Mr.Rajiv Nayar, Mr. Gourab Banerji,
Mr.Amit Sibal, Mr. Arun Kathpalia,
Mr.Nakul Dewan, Mr. Gaurav Bhatia, Sr.
Advs. with Mr. Anand S Pathak, Mr. Amit
Mishra, Mr.Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms.Devna Arora, Ms.
Anubhuti Mishra, Ms.Samridhi Hota, Mr.
Shivam Pandey, Ms.Nikita Bangera, Mr.
Pratik Jhaveri, Ms.Didon Misri, Mr. Chetan
Chawla, Mr.Faizan Mithaiwala, Mr.
Vijayendra Pratap Singh, Mr. Rachit Bahl,
Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
Priyank Ladoia, Mr. Tanmay Sharma, Ms.
Vanya Chhabra, Mr. Arnab Ray, Mr.
Vedant Kapur, Mr. Shaurya Mittal, Mr.
Abhisar Vidyarthi, Mr. Kartik Nayar, Mr.
Pawan Bhushan, Ms Hima Lawrence; Ms.
Ujwala Uppaluri, Mr. S.P. Mukherjee, Mr.
T.S. Sundaram, Mr. Vinay Tripathi,
Mr.Aishvary Vikram, Mr.Kaustubh Prakash,
Ms.Anushka Shah, Ms. Neelu Mohan,
Ms.Manjira Dasgupta, Mr.Abhinav
Deshwal, Mr. Digant Mishra, Ms. Bani Brar,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
Advs. for R-1
Mr. Harish Salve and Mr. Ritin Rai, Sr.
Advs. with Mr. Ameet Naik, Mr.Raghav
Shankar, Ms. Madhu Gadodia, Mr. Abhishek
Kale, Mr. Harshvardhan Jha, Mr. Pankaj
Patel, Ms. Ritika Sinha, Ms.Drishti Rajain
and Ms. Arshiya Sharda, Adv. for
Respondent No. 2/FRL
Mr. Dayan Krishnan, Sr. Adv., with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya and
Mr. Sanjeevi Seshadri, Advs.for Future
Coupons Pvt. Ltd.
+ ARB. A. (COMM.) 64/2021 & I.A.14285/2021, I.A.3120/2022
FUTURE RETAIL LTD. ..... Petitioner
Through: Mr. Harish Salve and Mr. Ritin
Rai, Sr. Advs. with Mr. Ameet Naik,
Mr.Raghav Shankar, Ms. Madhu Gadodia,
Mr. Abhishek Kale, Mr. Harshvardhan Jha,
Mr. Pankaj Patel, Ms. Ritika Sinha,
Ms.Drishti Rajain and Ms. Arshiya Sharda,
Advs.
versus
AMAZON.COM NV INVESTMENT HOLDINGS LLC &
ORS. ..... Respondents
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
Sibal, Mr. Arun Kathpalia, Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
Mr. Anand S Pathak, Mr. Amit Mishra,
Mr.Shashank Gautam, Ms. Sreemoyee Deb,
Mr. Vijay Purohit, Mr. Mohit Singh,
Ms.Devna Arora, Ms. Anubhuti Mishra,
Ms.Samridhi Hota, Mr. Shivam Pandey,
Ms.Nikita Bangera, Mr. Pratik Jhaveri,
Ms.Didon Misri, Mr. Chetan Chawla,
Mr.Faizan Mithaiwala, Mr. Vijayendra
Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
Singh, Mr. Abhijnan Jha, Mr. Priyank
Ladoia, Mr. Tanmay Sharma, Ms. Vanya
Chhabra, Mr. Arnab Ray, Mr. Vedant
Kapur, Mr. Shaurya Mittal, Mr. Abhisar
Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
Bhushan, Ms Hima Lawrence; Ms. Ujwala
Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
Vikram, Mr.Kaustubh Prakash, Ms.Anushka
Shah, Ms. Neelu Mohan, Ms.Manjira
Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
Mishra, Ms. Bani Brar, Advs. for R-1
Mr. Dayan Krishnan, Sr. Adv., with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya and
Mr. Sanjeevi Seshadri, Advs.for Future
Coupons Pvt. Ltd.
+ OMP (ENF.) (COMM.) 17/2021 & EX.APPL.(OS) 228/2022,
EX.APPL.(OS) 230/2022, EX.APPL.(OS) 232/2022,
EX.APPL.(OS) 370/2022
AMAZON.COM NV INVESTMENT HOLDINGS LLC
..... Decree Holder
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
Sibal, Mr. Arun Kathpalia, Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
Mr. Anand S Pathak, Mr. Amit Mishra,
Mr.Shashank Gautam, Ms. Sreemoyee Deb,
Mr. Vijay Purohit, Mr. Mohit Singh,
Ms.Devna Arora, Ms. Anubhuti Mishra,
Ms.Samridhi Hota, Mr. Shivam Pandey,
Ms.Nikita Bangera, Mr. Pratik Jhaveri,
Ms.Didon Misri, Mr. Chetan Chawla,
Mr.Faizan Mithaiwala, Mr. Vijayendra
Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
Singh, Mr. Abhijnan Jha, Mr. Priyank
Ladoia, Mr. Tanmay Sharma, Ms. Vanya
Chhabra, Mr. Arnab Ray, Mr. Vedant
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
Kapur, Mr. Shaurya Mittal, Mr. Abhisar
Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
Bhushan, Ms Hima Lawrence; Ms. Ujwala
Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
Vikram, Mr.Kaustubh Prakash, Ms.Anushka
Shah, Ms.Neelu Mohan, Ms.Manjira
Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
Mishra, Ms. Bani Brar, Advs.
versus
FUTURE COUPONS PRIVATE LIMITED & ORS.
..... Judgement Debtors
Through: Mr. Dayan Krishnan, Sr. Adv.,
with Mr. Mahesh Agarwal, Mr. Rishi
Agrawala, Mr. Karan Luthra, Mr. Pranjit
Bhattacharya and Mr. Sanjeevi Seshadri,
Advs. for Future Coupons Pvt. Ltd./JD-1
Mr. Harish Salve and Mr. Ritin Rai, Sr.
Advs. with Mr. Ameet Naik, Mr.Raghav
Shankar, Ms.Madhu Gadodia, Mr. Abhishek
Kale, Mr. Harshvardhan Jha, Mr. Pankaj
Patel, Ms. Ritika Sinha, Ms. Drishti Rajain,
Ms. Arshiya Sharda, Advs. for JD 2
+ OMP (ENF.) (COMM.) 59/2022 & EX.APPL.(OS) 317/2022,
EX.APPL.(OS) 318/2022
AMAZON.COM NV INVESTMENT HOLDINGS LLC
..... Decree Holder
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
Sibal, Mr. Arun Kathpalia, Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
Mr. Anand S Pathak, Mr. Amit Mishra,
Mr.Shashank Gautam, Ms. Sreemoyee Deb,
Mr. Vijay Purohit, Mr. Mohit Singh,
Ms.Devna Arora, Ms. Anubhuti Mishra,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
Ms.Samridhi Hota, Mr. Shivam Pandey,
Ms.Nikita Bangera, Mr. Pratik Jhaveri,
Ms.Didon Misri, Mr. Chetan Chawla,
Mr.Faizan Mithaiwala, Mr. Vijayendra
Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
Singh, Mr. Abhijnan Jha, Mr. Priyank
Ladoia, Mr. Tanmay Sharma, Ms. Vanya
Chhabra, Mr. Arnab Ray, Mr. Vedant
Kapur, Mr. Shaurya Mittal, Mr. Abhisar
Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
Bhushan, Ms Hima Lawrence; Ms. Ujwala
Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
Sundaram, Mr.Vinay Tripathi, Mr. Aishvary
Vikram, Mr. Kaustubh Prakash,
Ms.Anushka Shah, Ms. Neelu Mohan,
Ms.Manjira Dasgupta, Mr.Abhinav
Deshwal, Mr. Digant Mishra, Ms. Bani Brar,
Advs.
versus
FUTURE COUPONS PRIVATE LIMITED & ORS.
..... Judgement Debtors
Through: Mr. Dayan Krishnan, Sr. Adv.,
with Mr. Mahesh Agarwal, Mr. Rishi
Agrawala, Mr. Karan Luthra, Mr. Pranjit
Bhattacharya and Mr. Sanjeevi Seshadri,
Advs. for Future Coupons Pvt. Ltd./JD-1
Mr. Harish Salve and Mr. Ritin Rai, Sr.
Advs. with Mr. Ameet Naik, Mr.Raghav
Shankar, Ms. Madhu Gadodia, Mr. Abhishek
Kale, Mr. Harshvardhan Jha, Mr. Pankaj
Patel, Ms. Ritika Sinha, Ms.Drishti Rajain
and Ms. Arshiya Sharda, Advs. for
Respondent -2 Future Retail Limited.
+ CS(COMM) 493/2020 & I.A.10377/2020, I.A.8888/2021,
I.A.8889/2021
FUTURE RETAIL LTD. ..... Plaintiff
Through: Mr. Harish Salve and Mr. Ritin
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
Rai, Sr. Advs. with Mr. Ameet Naik,
Mr.Raghav Shankar, Ms. Madhu Gadodia,
Mr.Abhishek Kale, Mr. Harshvardhan Jha,
Mr.Pankaj Patel, Ms.Ritika Sinha,
Ms.Drishti Rajain and Ms.Arshiya Sharda,
Advs.
versus
AMAZON.COM NV INVESTMENT HOLDINGS LLC &
ORS. ..... Defendants
Through: Mr Gopal Subramanium, Mr.
Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
Sibal, Mr. Arun Kathpalia, Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
Mr. Anand S Pathak, Mr. Amit Mishra,
Mr.Shashank Gautam, Ms. Sreemoyee Deb,
Mr. Vijay Purohit, Mr. Mohit Singh,
Ms.Devna Arora, Ms. Anubhuti Mishra,
Ms.Samridhi Hota, Mr. Shivam Pandey,
Ms.Nikita Bangera, Mr. Pratik Jhaveri,
Ms.Didon Misri, Mr. Chetan Chawla,
Mr.Faizan Mithaiwala, Mr. Vijayendra
Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
Singh, Mr. Abhijnan Jha, Mr. Priyank
Ladoia, Mr. Tanmay Sharma, Ms. Vanya
Chhabra, Mr. Arnab Ray, Mr. Vedant
Kapur, Mr. Shaurya Mittal, Mr. Abhisar
Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
Bhushan, Ms Hima Lawrence; Ms. Ujwala
Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
Vikram, Mr.Kaustubh Prakash, Ms.Anushka
Shah, Ms. Neelu Mohan, Ms.Manjira
Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
Mishra, Ms. Bani Brar, Advs. for D-1
Mr. Dayan Krishnan, Sr. Adv. with
Mr.Mahesh Agarwal, Mr. Rishi Agrawala,
Mr. Karan Luthra, Mr. Pranjit Bhattacharya
and Mr. Sanjeevi Seshadri, Advs. for Future
Coupons Pvt. Ltd.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
+ W.P.(C) 14967/2021 & CM No.47253/2021, CM No.354/2022,
CM No.487/2022, CM No.2122/2022, CM No.7775/2022
AMAZON WHOLESALE INDIA PVT LTD & ANR.
..... Petitioners
Through: Mr. Siddharth Luthra, Sr. Adv.
with Mr.Anand S. Pathak, Mr. Amit Kumar
Mishra, Mr. Rohan Jaitley, Mr. Gaurav
Mahajan, Mr. Abhinav Tandon, Mr. Nakul
Gandhi, Mr. Tushar Bhatnagar and Mr. Yash
Kumar, Advs. for Petitioner 1
Mr. Rajiv Nayar and Mr. Mukul Gupta, Sr.
Advs.with Mr. Anand S. Pathak, Mr. Amit
Kumar Mishra, Mr. Rohan Jaitley,
Mr.Gaurav Mahajan, Mr. Abhinav Tandon,
Mr.Nakul Gandhi, Mr.Tushar Bhatnagar,
Mr.Yash Kumar and Ms. Manjira Dasgupta
Advs. for Petitioner 2
versus
THE DIRECTORATE OF ENFORCEMENT & ORS.
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv.,
with Mr. Rishi Agrawala, Mr. Pranjit
Bhattacharya and Mr. Sanjeevi Seshadri and
Mr.Sukrith Seth, Advs. for Future Coupons
Pvt. Ltd. (Intervenor)
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 25.04.2022 For continuation of arguments, re-notify on 28th April, 2022 at 3 p.m. C.HARI SHANKAR, J APRIL 25, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.04.2022 15:26:08