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Delhi High Court - Orders

Future Coupons Private Limited & Ors vs Amazon.Com Nv Investment Holdings Llc & ... on 25 April, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~ 1 to 5 (original) and 96(Appellate)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   ARB. A. (COMM.) 63/2021 & I.A.14257/2021, I.A.3121/2022
                              FUTURE COUPONS PRIVATE LIMITED & ORS.
                                                                   ..... Petitioner
                                          Through: Mr. Dayan Krishnan, Sr. Adv.,
                                          with Mr. Mahesh Agarwal, Mr. Rishi
                                          Agrawala, Mr. Karan Luthra, Mr. Pranjit
                                          Bhattacharya and Mr. Sanjeevi Seshadri,
                                          Advs.

                                              versus
                              AMAZON.COM NV INVESTMENT HOLDINGS LLC &
                              ANR.                                  ..... Respondents
                                         Through: Mr         Gopal       Subramanium,
                                         Mr.Rajiv Nayar, Mr.        Gourab Banerji,
                                         Mr.Amit Sibal, Mr. Arun Kathpalia,
                                         Mr.Nakul Dewan, Mr. Gaurav Bhatia, Sr.
                                         Advs. with Mr. Anand S Pathak, Mr. Amit
                                         Mishra,    Mr.Shashank       Gautam,     Ms.
                                         Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                         Mohit Singh, Ms.Devna Arora, Ms.
                                         Anubhuti Mishra, Ms.Samridhi Hota, Mr.
                                         Shivam Pandey, Ms.Nikita Bangera, Mr.
                                         Pratik Jhaveri, Ms.Didon Misri, Mr. Chetan
                                         Chawla, Mr.Faizan Mithaiwala, Mr.
                                         Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                         Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                         Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                         Vanya Chhabra, Mr.        Arnab Ray, Mr.
                                         Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                         Abhisar Vidyarthi, Mr. Kartik Nayar, Mr.
                                         Pawan Bhushan, Ms Hima Lawrence; Ms.
                                         Ujwala Uppaluri, Mr. S.P. Mukherjee, Mr.
                                         T.S. Sundaram, Mr. Vinay Tripathi,
                                         Mr.Aishvary Vikram, Mr.Kaustubh Prakash,
                                         Ms.Anushka Shah, Ms.          Neelu Mohan,
                                         Ms.Manjira       Dasgupta,        Mr.Abhinav
                                         Deshwal, Mr. Digant Mishra, Ms. Bani Brar,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                                               Advs. for R-1
                                              Mr. Harish Salve and Mr. Ritin Rai, Sr.
                                              Advs. with Mr. Ameet Naik, Mr.Raghav
                                              Shankar, Ms. Madhu Gadodia, Mr. Abhishek
                                              Kale, Mr. Harshvardhan Jha, Mr. Pankaj
                                              Patel, Ms. Ritika Sinha, Ms.Drishti Rajain
                                              and Ms. Arshiya Sharda, Adv. for
                                              Respondent No. 2/FRL
                                              Mr. Dayan Krishnan, Sr. Adv., with Mr.
                                              Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
                                              Karan Luthra, Mr. Pranjit Bhattacharya and
                                              Mr. Sanjeevi Seshadri, Advs.for Future
                                              Coupons Pvt. Ltd.

                          +   ARB. A. (COMM.) 64/2021 & I.A.14285/2021, I.A.3120/2022
                              FUTURE RETAIL LTD.                      ..... Petitioner
                                           Through: Mr. Harish Salve and Mr. Ritin
                                           Rai, Sr. Advs. with Mr. Ameet Naik,
                                           Mr.Raghav Shankar, Ms. Madhu Gadodia,
                                           Mr. Abhishek Kale, Mr. Harshvardhan Jha,
                                           Mr. Pankaj Patel, Ms. Ritika Sinha,
                                           Ms.Drishti Rajain and Ms. Arshiya Sharda,
                                           Advs.
                                              versus
                              AMAZON.COM NV INVESTMENT HOLDINGS LLC &
                              ORS.                                 ..... Respondents
                                         Through: Mr Gopal Subramanium, Mr.
                                         Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
                                         Sibal, Mr. Arun Kathpalia, Mr. Nakul
                                         Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
                                         Mr. Anand S Pathak, Mr. Amit Mishra,
                                         Mr.Shashank Gautam, Ms. Sreemoyee Deb,
                                         Mr. Vijay Purohit, Mr. Mohit Singh,
                                         Ms.Devna Arora, Ms. Anubhuti Mishra,
                                         Ms.Samridhi Hota, Mr. Shivam Pandey,
                                         Ms.Nikita Bangera, Mr. Pratik Jhaveri,
                                         Ms.Didon Misri, Mr.       Chetan Chawla,
                                         Mr.Faizan Mithaiwala, Mr. Vijayendra
                                         Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                                               Singh, Mr. Abhijnan Jha, Mr. Priyank
                                              Ladoia, Mr. Tanmay Sharma, Ms. Vanya
                                              Chhabra, Mr. Arnab Ray, Mr. Vedant
                                              Kapur, Mr. Shaurya Mittal, Mr. Abhisar
                                              Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
                                              Bhushan, Ms Hima Lawrence; Ms. Ujwala
                                              Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
                                              Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
                                              Vikram, Mr.Kaustubh Prakash, Ms.Anushka
                                              Shah, Ms.     Neelu Mohan, Ms.Manjira
                                              Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
                                              Mishra, Ms. Bani Brar, Advs. for R-1
                                              Mr. Dayan Krishnan, Sr. Adv., with Mr.
                                              Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
                                              Karan Luthra, Mr. Pranjit Bhattacharya and
                                              Mr. Sanjeevi Seshadri, Advs.for Future
                                              Coupons Pvt. Ltd.

                          +   OMP (ENF.) (COMM.) 17/2021 & EX.APPL.(OS) 228/2022,
                              EX.APPL.(OS)    230/2022,  EX.APPL.(OS)   232/2022,
                              EX.APPL.(OS) 370/2022

                              AMAZON.COM NV INVESTMENT HOLDINGS LLC
                                                                  ..... Decree Holder
                                          Through: Mr Gopal Subramanium, Mr.
                                          Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
                                          Sibal, Mr. Arun Kathpalia, Mr. Nakul
                                          Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
                                          Mr. Anand S Pathak, Mr. Amit Mishra,
                                          Mr.Shashank Gautam, Ms. Sreemoyee Deb,
                                          Mr. Vijay Purohit, Mr. Mohit Singh,
                                          Ms.Devna Arora, Ms. Anubhuti Mishra,
                                          Ms.Samridhi Hota, Mr. Shivam Pandey,
                                          Ms.Nikita Bangera, Mr. Pratik Jhaveri,
                                          Ms.Didon Misri, Mr.        Chetan Chawla,
                                          Mr.Faizan Mithaiwala, Mr. Vijayendra
                                          Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
                                          Singh, Mr. Abhijnan Jha, Mr. Priyank
                                          Ladoia, Mr. Tanmay Sharma, Ms. Vanya
                                          Chhabra, Mr. Arnab Ray, Mr. Vedant
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                                               Kapur, Mr. Shaurya Mittal, Mr. Abhisar
                                              Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
                                              Bhushan, Ms Hima Lawrence; Ms. Ujwala
                                              Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
                                              Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
                                              Vikram, Mr.Kaustubh Prakash, Ms.Anushka
                                              Shah, Ms.Neelu Mohan, Ms.Manjira
                                              Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
                                              Mishra, Ms. Bani Brar, Advs.

                                              versus

                              FUTURE COUPONS PRIVATE LIMITED & ORS.
                                                             ..... Judgement Debtors
                                          Through: Mr. Dayan Krishnan, Sr. Adv.,
                                          with Mr. Mahesh Agarwal, Mr. Rishi
                                          Agrawala, Mr. Karan Luthra, Mr. Pranjit
                                          Bhattacharya and Mr. Sanjeevi Seshadri,
                                          Advs. for Future Coupons Pvt. Ltd./JD-1
                                          Mr. Harish Salve and Mr. Ritin Rai, Sr.
                                          Advs. with Mr. Ameet Naik, Mr.Raghav
                                          Shankar, Ms.Madhu Gadodia, Mr. Abhishek
                                          Kale, Mr. Harshvardhan Jha, Mr. Pankaj
                                          Patel, Ms. Ritika Sinha, Ms. Drishti Rajain,
                                          Ms. Arshiya Sharda, Advs. for JD 2

                          +   OMP (ENF.) (COMM.) 59/2022 & EX.APPL.(OS) 317/2022,
                              EX.APPL.(OS) 318/2022

                              AMAZON.COM NV INVESTMENT HOLDINGS LLC
                                                                  ..... Decree Holder
                                          Through: Mr Gopal Subramanium, Mr.
                                          Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
                                          Sibal, Mr. Arun Kathpalia, Mr. Nakul
                                          Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
                                          Mr. Anand S Pathak, Mr. Amit Mishra,
                                          Mr.Shashank Gautam, Ms. Sreemoyee Deb,
                                          Mr. Vijay Purohit, Mr. Mohit Singh,
                                          Ms.Devna Arora, Ms. Anubhuti Mishra,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                                               Ms.Samridhi Hota, Mr. Shivam Pandey,
                                              Ms.Nikita Bangera, Mr. Pratik Jhaveri,
                                              Ms.Didon Misri, Mr.       Chetan Chawla,
                                              Mr.Faizan Mithaiwala, Mr. Vijayendra
                                              Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
                                              Singh, Mr. Abhijnan Jha, Mr. Priyank
                                              Ladoia, Mr. Tanmay Sharma, Ms. Vanya
                                              Chhabra, Mr. Arnab Ray, Mr. Vedant
                                              Kapur, Mr. Shaurya Mittal, Mr. Abhisar
                                              Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
                                              Bhushan, Ms Hima Lawrence; Ms. Ujwala
                                              Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
                                              Sundaram, Mr.Vinay Tripathi, Mr. Aishvary
                                              Vikram,    Mr.       Kaustubh     Prakash,
                                              Ms.Anushka Shah, Ms.       Neelu Mohan,
                                              Ms.Manjira      Dasgupta,      Mr.Abhinav
                                              Deshwal, Mr. Digant Mishra, Ms. Bani Brar,
                                              Advs.
                                              versus

                              FUTURE COUPONS PRIVATE LIMITED & ORS.
                                                              ..... Judgement Debtors
                                          Through: Mr. Dayan Krishnan, Sr. Adv.,
                                          with Mr. Mahesh Agarwal, Mr. Rishi
                                          Agrawala, Mr. Karan Luthra, Mr. Pranjit
                                          Bhattacharya and Mr. Sanjeevi Seshadri,
                                          Advs. for Future Coupons Pvt. Ltd./JD-1
                                          Mr. Harish Salve and Mr. Ritin Rai, Sr.
                                          Advs. with Mr. Ameet Naik, Mr.Raghav
                                          Shankar, Ms. Madhu Gadodia, Mr. Abhishek
                                          Kale, Mr. Harshvardhan Jha, Mr. Pankaj
                                          Patel, Ms. Ritika Sinha, Ms.Drishti Rajain
                                          and Ms. Arshiya Sharda, Advs. for
                                          Respondent -2 Future Retail Limited.

                          +   CS(COMM) 493/2020 & I.A.10377/2020, I.A.8888/2021,
                              I.A.8889/2021

                              FUTURE RETAIL LTD.                           ..... Plaintiff
                                           Through:      Mr. Harish Salve and Mr. Ritin
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                                           Rai, Sr. Advs. with Mr. Ameet Naik,
                                          Mr.Raghav Shankar, Ms. Madhu Gadodia,
                                          Mr.Abhishek Kale, Mr. Harshvardhan Jha,
                                          Mr.Pankaj    Patel,   Ms.Ritika   Sinha,
                                          Ms.Drishti Rajain and Ms.Arshiya Sharda,
                                          Advs.
                                          versus

                          AMAZON.COM NV INVESTMENT HOLDINGS LLC &
                          ORS.                                  ..... Defendants
                                     Through: Mr Gopal Subramanium, Mr.
                                     Rajiv Nayar, Mr. Gourab Banerji, Mr. Amit
                                     Sibal, Mr. Arun Kathpalia, Mr. Nakul
                                     Dewan, Mr. Gaurav Bhatia, Sr. Advs. with
                                     Mr. Anand S Pathak, Mr. Amit Mishra,
                                     Mr.Shashank Gautam, Ms. Sreemoyee Deb,
                                     Mr. Vijay Purohit, Mr. Mohit Singh,
                                     Ms.Devna Arora, Ms. Anubhuti Mishra,
                                     Ms.Samridhi Hota, Mr. Shivam Pandey,
                                     Ms.Nikita Bangera, Mr. Pratik Jhaveri,
                                     Ms.Didon Misri, Mr.       Chetan Chawla,
                                     Mr.Faizan Mithaiwala, Mr. Vijayendra
                                     Pratap Singh, Mr. Rachit Bahl, Ms. Roopali
                                     Singh, Mr. Abhijnan Jha, Mr. Priyank
                                     Ladoia, Mr. Tanmay Sharma, Ms. Vanya
                                     Chhabra, Mr. Arnab Ray, Mr. Vedant
                                     Kapur, Mr. Shaurya Mittal, Mr. Abhisar
                                     Vidyarthi, Mr. Kartik Nayar, Mr. Pawan
                                     Bhushan, Ms Hima Lawrence; Ms. Ujwala
                                     Uppaluri, Mr. S.P. Mukherjee, Mr. T.S.
                                     Sundaram, Mr. Vinay Tripathi, Mr.Aishvary
                                     Vikram, Mr.Kaustubh Prakash, Ms.Anushka
                                     Shah, Ms.      Neelu Mohan, Ms.Manjira
                                     Dasgupta, Mr.Abhinav Deshwal, Mr. Digant
                                     Mishra, Ms. Bani Brar, Advs. for D-1
                                     Mr. Dayan Krishnan, Sr. Adv. with
                                     Mr.Mahesh Agarwal, Mr. Rishi Agrawala,
                                     Mr. Karan Luthra, Mr. Pranjit Bhattacharya
                                     and Mr. Sanjeevi Seshadri, Advs. for Future
                                     Coupons Pvt. Ltd.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.04.2022
15:26:08
                           +      W.P.(C) 14967/2021 & CM No.47253/2021, CM No.354/2022,
                                 CM No.487/2022, CM No.2122/2022, CM No.7775/2022
                                 AMAZON WHOLESALE INDIA PVT LTD & ANR.
                                                                          ..... Petitioners
                                            Through: Mr. Siddharth Luthra, Sr. Adv.
                                            with Mr.Anand S. Pathak, Mr. Amit Kumar
                                            Mishra, Mr. Rohan Jaitley, Mr. Gaurav
                                            Mahajan, Mr. Abhinav Tandon, Mr. Nakul
                                            Gandhi, Mr. Tushar Bhatnagar and Mr. Yash
                                            Kumar, Advs. for Petitioner 1
                                            Mr. Rajiv Nayar and Mr. Mukul Gupta, Sr.
                                            Advs.with Mr. Anand S. Pathak, Mr. Amit
                                            Kumar Mishra, Mr. Rohan Jaitley,
                                            Mr.Gaurav Mahajan, Mr. Abhinav Tandon,
                                            Mr.Nakul Gandhi, Mr.Tushar Bhatnagar,
                                            Mr.Yash Kumar and Ms. Manjira Dasgupta
                                            Advs. for Petitioner 2
                                                    versus
                                 THE DIRECTORATE OF ENFORCEMENT & ORS.
                                                                         ..... Respondents
                                              Through: Mr. Dayan Krishnan, Sr. Adv.,
                                              with Mr. Rishi Agrawala, Mr. Pranjit
                                              Bhattacharya and Mr. Sanjeevi Seshadri and
                                              Mr.Sukrith Seth, Advs. for Future Coupons
                                              Pvt. Ltd. (Intervenor)
                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 25.04.2022 For continuation of arguments, re-notify on 28th April, 2022 at 3 p.m. C.HARI SHANKAR, J APRIL 25, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.04.2022 15:26:08