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State of Odisha - Section

Section 1 in The Charitable Endowments (Orissa) Rules, 1956

1. Short title.

(1)These rules may be called the Charitable Endowments (Orissa) Rules, 1956.
(2)They apply to charitable endowments the objects of which do not extend beyond the State of Orissa or are not objects, to which the executive authority of the Central Government extends.