Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(7) in The Central Sales Tax (Punjab) Rules, 1957

(7)If a dealer closes down his business or his registration certificate under this Act is cancelled for any reason, he shall forthwith file the final/last return to obtain the balance declaration.