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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(vii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vii)call a meeting of the Executive Council forthwith in an emergency, when neither the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] nor the officer duly authorised is able to act and to take its directions for carrying on the work of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];