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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(5)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)appoint a Planning Officer and thereupon the provisions of this Chapter shall so far as may be, apply to such draft variation as if it were a draft scheme sanctioned by the Government