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Delhi High Court - Orders

Technical Construction Company vs Engineering Project (India) Limited on 3 November, 2023

Author: Rekha Palli

Bench: Rekha Palli

                                          $~1
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           ARB.P. 510/2023
                                                      TECHNICAL CONSTRUCTION COMPANY             ..... Petitioner
                                                                      Through: Mr. Anup Jain, Ms. Prachi Gupta,
                                                                      Advs.

                                                                                         versus

                                                      ENGINEERING PROJECT (INDIA) LIMITED ..... Respondent
                                                                   Through: Ms. Anu Bagai, Adv. with Ms. Nikita
                                                                   Bhardwaj, Adv.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                                    ORDER

% 03.11.2023

1. Learned counsel for the parties jointly submit that the mediation talks between the parties are still ongoing. They, therefore, pray that hearing be deferred.

2. At request, list on 21.12.2023.

REKHA PALLI, J NOVEMBER 3, 2023 al This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 02:32:26