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[Cites 0, Cited by 0] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(2) in The Coal Mines Regulations, 2011

(2)Every stone dust barrier shall be of such type as may be approved by the Chief Inspector by a general or special order in writing and shall be maintained in such manner as may be specified in the said order:Provided that the Chief Inspector may permit in any mine or part thereof alternative precautionary measures to be taken in lieu of stone dust barriers.