Allahabad High Court
Ram Manohar Lohia Joint Hospital And ... vs Munna Prasad Saini And Another on 2 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- MISC. SINGLE No. - 3051 of 2010 Petitioner :- Ram Manohar Lohia Joint Hospital And Another Respondent :- Munna Prasad Saini And Another Petitioner Counsel :- Sanjay Bhasin Respondent Counsel :- Birendra Prasad Singh Hon'ble Satyendra Singh Chauhan,J.
Counter affidavit filed today is taken on record. As prayed, two weeks' time is granted to the learned Standing Counsel for filing rejoinder affidavit. List after expiry of two weeks. Order Date :- 2.7.2010 Rao/-