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Allahabad High Court

Ram Manohar Lohia Joint Hospital And ... vs Munna Prasad Saini And Another on 2 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- MISC. SINGLE No. - 3051 of 2010

Petitioner :- Ram Manohar Lohia Joint Hospital And Another
Respondent :- Munna Prasad Saini And Another

Petitioner Counsel :- Sanjay Bhasin

Respondent Counsel :- Birendra Prasad Singh

Hon'ble Satyendra Singh Chauhan,J.

Counter affidavit filed today is taken on record. As prayed, two weeks' time is granted to the learned Standing Counsel for filing rejoinder affidavit. List after expiry of two weeks. Order Date :- 2.7.2010 Rao/-