Delhi High Court - Orders
Amit Ghildiyal And Ors vs Union Of India And Ors on 11 November, 2021
Author: Manmohan
Bench: Manmohan, Amit Bansal
$~S-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12645/2021
AMIT GHILDIYAL AND ORS ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Sanjeev Sabharwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 11.11.2021 CM APPL. 39806/2021 (exemption) Allowed, subject to all just exceptions. Accordingly, the application stands disposed of W.P.(C) 12645/2021 Present writ petition has been filed seeking benefit of old pension scheme.
Learned counsel for the petitioner has drawn this Court's attention to the orders passed by this Court at pages No. 244, 249, 250 and 255 of the paper book.
Issue notice. Mr. Sanjeev Sabharwal, Advocate accepts notice on behalf of the respondents. He prays for and is permitted to file a counter Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:12.11.2021 21:08:59 affidavit within two weeks.
List before Joint Registrar along with connected matters on 29th November, 2021.
MANMOHAN, J AMIT BANSAL, J NOVEMBER 11, 2021 TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:12.11.2021 21:08:59