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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(3)(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(b)Prepare the annual estimates of income and expenditure of the University including the estimates of the departments of the University and of the colleges maintained by it ;