Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 261(2)] [Section 261] [Entire Act]

Union of India - Subsection

Section 261(2)(b) in The Companies Act, 2013

(b)the proper management of the sick company by any change in, or by taking over, the management of such company;