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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(g) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(g)"Chairman" means the Chairman of the Authority nominated by the Government under sub-section (3) of section 3 of this Act;