Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(2) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010 (2)All those expressions, which are used but are not defined in this Act and are defined in the VAT Act, 2005, shall have the meanings assigned to them in that Act.
