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State of Rajasthan - Section

Section 333 in Rajasthan Land Revenue (Land Records) Rules, 1957

333. Inspection of Rain Gauge, Twice a year.

- Collectors will arrange to have each rain-gauge inspected twice a year by an officer of rank not below that of a Tehsildar. The points to which attention should be directed are indicated in para 257. If any serious defect is found, it should be reported to the Board of Revenue. Defects should be remedied at once under the Collectors orders.