Section 36(2)(h) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(h)the term of, and the manner of constituting, the Town Vending Committee under sub-section (1) of section 22;

Legal Document View