Section 52(2)(i) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(i) in The Arms Rules, 1962

(i)where the licensing authority is the State Government, the licensee residing at any place within the State in which the license was issued may produce the licence

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Union of India - Subsection

Section 52(2)(i) in The Arms Rules, 1962