Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Ram Kishore on 29 January, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-2257-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2257 of 2019 (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYA BAGH AGRA Vs RAM KISHORE AND OTHERS ) Dated : 29-01-2026 List along with Conc. No. 2276/2019.
(DWARKA DHISH BANSAL) JUDGE KPS Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 31-01-2026 12:01:39