Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(a) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016 (a)transferred the mineral concession, or any right, title or interest therein, including by way of assignment, sublet or mortgage, or
