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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(3)The salaries, allowances and other conditions of the service of such staff and officers of the Waqf Tribunals shall be the same as provided in their respective Service rules.