Section 2(13)(a) in Uttar Pradesh Labour Welfare Fund Act, 1965

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State of Uttar Pradesh - Subsection

Section 2(13)(a) in Uttar Pradesh Labour Welfare Fund Act, 1965

(a)the value of-

(i)any house accommodation, supply of light, or water or medical facilities; or

(ii)any other amenity or any service excluded in this behalf by a general or special order of the State Government; or