Bombay High Court
Balu Ramasubbu Swami vs The Divisional Commissioner And Ors on 22 June, 2021
Author: N. J. Jamadar
Bench: S. S. Shinde, N. J. Jamadar
907-wp-1937-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 1937 OF 2021
Balu Ramasubbu Swami ...Petitioner
vs.
The Divisional Commissioner
& Ors. ...Respondents
Mr.Taraq Sayed i/b Mr. Swapnil Wagh for petitioner.
Dr.F.R. Shaikh, APP for State.
CORAM : S. S. SHINDE &
N. J. JAMADAR, JJ.
DATE : JUNE 22, 2021 (THROUGH VIDEO CONFERENCE) P.C.:
1. Heard Mr. Sayed, the learned counsel for the petitioner and Dr. Shaikh, the learned APP for the State.
2. Closed for order.
(N. J. JAMADAR, J.) (S. S. SHINDE, J.) Shraddha Talekar, PS 1/1 ::: Uploaded on - 22/06/2021 ::: Downloaded on - 23/06/2021 05:32:48 :::