Section 2 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
2. Application.
- These rules shall apply to all the existing premises in the State of Tamil Nadu, where films are exhibited on Television Screen through Video Cassette Recorder or through Cable Television Network and the premises in the State of Tamil Nadu where a Video Library is kept, and to those which come into existence after the publication of these rules in the Tamil Nadu Government Gazette.
