Supreme Court - Daily Orders
Wpil Ltd vs Gammon India Ltd on 22 August, 2025
ITEM NO.49 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4970/2025
WPIL LTD. Appellant(s)
VERSUS
GAMMON INDIA LTD. Respondent(s)
Date : 22-08-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) :
Ms. Sanjana Saddy, AOR
Ms. Dipti Das, Adv.
Mr. Sunil A. Vyas, Adv.
Ms. Yashika Bhardwaj, Adv.
For Respondent(s) : Ms. Awantika Manohar, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. The learned counsel for the respondent prays for and is allowed three weeks time to file a counter affidavit.
2. List thereafter.
(CHETAN ARORA) (PREETI SAXENA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
babita pandey
Date: 2025.08.23
11:05:01 IST
Reason: