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Supreme Court - Daily Orders

Wpil Ltd vs Gammon India Ltd on 22 August, 2025

     ITEM NO.49                                COURT NO.14                    SECTION XVII

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Civil Appeal                  No(s).   4970/2025

     WPIL LTD.                                                                Appellant(s)

                                                         VERSUS

     GAMMON INDIA LTD.                                                        Respondent(s)



     Date : 22-08-2025 This appeal was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE MANOJ MISRA
                               HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s) :
                                         Ms. Sanjana Saddy, AOR
                                         Ms. Dipti Das, Adv.
                                         Mr. Sunil A. Vyas, Adv.
                                         Ms. Yashika Bhardwaj, Adv.


     For Respondent(s) : Ms. Awantika Manohar, AOR




                           UPON hearing the counsel the Court made the following
                                                O R D E R

1. The learned counsel for the respondent prays for and is allowed three weeks time to file a counter affidavit.

2. List thereafter.

     (CHETAN ARORA)                                                      (PREETI SAXENA)
     ASTT. REGISTRAR-cum-PS                                            COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
babita pandey
Date: 2025.08.23
11:05:01 IST
Reason: