Calcutta High Court (Appellete Side)
Jiban Krishna Manna vs Contai Co-Op. Bank Ltd. & Ors on 15 January, 2024
19. 15.01.2024 Ct. 4 amr C.O. 94 of 2019 With CAN 1/2020 Jiban Krishna Manna Vs. Contai Co-op. Bank Ltd. & Ors.
On repeated calls none has appeared, adjourned the matter today (15.01.2024).
(Madhuresh Prasad, J.) 2