Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(d) in The Capital of Punjab (Development and Regulation) Act, 1952 (d)[ "Chandigarh" means the areas to which this Act extends] [Clause (d) of section 2 substituted by ibid.];
