Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Goa - Subsection Section 57(4) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (4)Every employer shall submit such returns relating to his business, in such manner and within such period, and to such authority as may be prescribed.
