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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(i) in Kerala Value Added Tax Rules, 2005

(i)"key pair" in an asymmetric crypto system, means a private key and its mathematically related public key, which are so related that the public key can verify a digital signature created by the private key;
(ia)"KVATIS" means Kerala Value Added Tax Information System"