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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(v) in Orissa News Media Accreditation Rules, 2006

(v)Accreditation cards shall be issued under the signature of the Director for a period of one Calendar Year and may be renewed from year to year by the Director on recommendation of the Editor concerned (in case of local newspaper)/State Bureau Chief (in case of national newspaper)/General Manager (in case of State level news agency)/State Bureau Chief (in case of national level news agency)/General Manager (in case of State Level Electronic Media)/News Editor (in case of national level electronic media). The said recommendation shall reach Government before 15 days of the date of expiry of accreditation, falling which the accreditation shall stand cancelled and this would be intimated to the concerned authorities.