Kerala High Court
Thomas Daniel vs State Of Kerala on 21 January, 2021
Author: Ashok Menon
Bench: Ashok Menon
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.713 OF 2021
CRIME NO.991/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDIKATTIL HOUSE, P.O.
VAKAYAR,
KONNI,
PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI,
PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI,
PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
B.A.No.713 OF 2021 AND CONNECTED CASES
2
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
PIN-682017
R1 BY PUBLIC PROSECUTOR
OTHERS PRESENT:
SRI.SASTHAMANGALAM S.AJITHKUMAR-SPL.P.P FOR C.B.I
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..714/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.714 OF 2021
CRIME NO.951/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS,
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
4
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.715 OF 2021
CRIME NO.1400/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.716 OF 2021
CRIME NO.932/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
B.A.No.713 OF 2021 AND CONNECTED CASES
7
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.717 OF 2021
CRIME NO.932/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.718 OF 2021
CRIME NO.1371/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.719 OF 2021
CRIME NO.1399/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
11
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.720 OF 2021
CRIME NO.1010/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
13
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.721 OF 2021
CRIME NO.946/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.722 OF 2021
CRIME NO.1404/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
16
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.723 OF 2021
CRIME NO.951/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.724 OF 2021
CRIME NO.1409/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
19
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.725 OF 2021
CRIME NO.1408/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
21
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.726 OF 2021
CRIME NO.1403/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.727 OF 2021
CRIME NO.1406/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
24
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.728 OF 2021
CRIME NO.1400/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
26
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.729 OF 2021
CRIME NO.1368/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
28
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.730 OF 2021
CRIME NO.946/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
30
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.731 OF 2021
CRIME NO.1371/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
32
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.732 OF 2021
CRIME NO.994/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
34
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.733 OF 2021
CRIME NO.1409/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.734 OF 2021
CRIME NO.1406/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.735 OF 2021
CRIME NO.1399/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.736 OF 2021
CRIME NO.1410/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
39
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.737 OF 2021
CRIME NO.947/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
41
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.738 OF 2021
CRIME NO.1401/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.739 OF 2021
CRIME NO.993/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
44
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.740 OF 2021
CRIME NO.1401/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
46
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.741 OF 2021
CRIME NO.1403/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
48
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.742 OF 2021
CRIME NO.1404/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.743 OF 2021
CRIME NO.1018/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
51
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.744 OF 2021
CRIME NO.1421/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
53
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.745 OF 2021
CRIME NO.1553/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.746 OF 2021
CRIME NO.969/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
56
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.747 OF 2021
CRIME NO.1411/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.748 OF 2021
CRIME NO.1410/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED ::
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.749 OF 2021
CRIME NO.948/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.750 OF 2021
CRIME NO.1518/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
61
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.751 OF 2021
CRIME NO.990/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.752 OF 2021
CRIME NO.1553/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
64
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.816 OF 2021
CRIME NO.1054/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.817 OF 2021
CRIME NO.1011/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
67
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.818 OF 2021
CRIME NO.1368/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.819 OF 2021
CRIME NO.1069/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
70
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.820 OF 2021
CRIME NO.1416/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.821 OF 2021
CRIME NO.984/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
73
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.822 OF 2021
CRIME NO.1055/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.823 OF 2021
CRIME NO.982/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
76
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.824 OF 2021
CRIME NO.1408/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.825 OF 2021
CRIME NO.1011/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.826 OF 2021
CRIME NO.1005/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
80
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.827 OF 2021
CRIME NO.951/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 32 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAWS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
82
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
83
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.828 OF 2021
CRIME NO.1018/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.829 OF 2021
CRIME NO.947/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
85
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.830 OF 2021
CRIME NO.1010/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.831 OF 2021
CRIME NO.976/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
682017
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.832 OF 2021
CRIME NO.1419/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
88
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.833 OF 2021
CRIME NO.1055/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
89
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
90
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.834 OF 2021
CRIME NO.970/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.835 OF 2021
CRIME NO.994/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.836 OF 2021
CRIME NO.993/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
93
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.837 OF 2021
CRIME NO.983/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.838 OF 2021
CRIME NO.1413/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
95
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.839 OF 2021
CRIME NO.991/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.840 OF 2021
CRIME NO.970/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
97
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.841 OF 2021
CRIME NO.1518/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
99
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.842 OF 2021
CRIME NO.1052/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE , P.O VAKAYAR ,KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
100
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.843 OF 2021
CRIME NO.1551/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
102
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.844 OF 2021
CRIME NO.1056/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
104
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.845 OF 2021
CRIME NO.1551/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.846 OF 2021
CRIME NO.1416/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
106
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
686698
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.847 OF 2021
CRIME NO.1415/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
108
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.848 OF 2021
CRIME NO.962/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
109
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.849 OF 2021
CRIME NO.1465/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
110
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
111
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.850 OF 2021
CRIME NO.1052/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.851 OF 2021
CRIME NO.962/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
113
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
114
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.852 OF 2021
CRIME NO.1054/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE P.O VAKAYAR ,
KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
115
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.853 OF 2021
CRIME NO.1465/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
117
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.854 OF 2021
CRIME NO.1005/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED ::
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.855 OF 2021
CRIME NO.1421/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR. RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE, VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.856 OF 2021
CRIME NO.1056/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
3 DR. RINU MARIAM THOMAS
AGED 35 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDIKATTIL HOUSE, P.O. VAKAYAR, KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
120
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
121
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.857 OF 2021
CRIME NO.1419/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
122
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
123
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.858 OF 2021
CRIME NO.1069/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
124
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.859 OF 2021
CRIME NO.1415/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
125
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
126
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.860 OF 2021
CRIME NO.982/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
127
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.861 OF 2021
CRIME NO.984/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
128
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.862 OF 2021
CRIME NO.1411/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
129
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.863 OF 2021
CRIME NO.1106/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.864 OF 2021
CRIME NO.969/2020 OF VADAKKANCHERY POLICE STATION , THRISSUR
PETITIONER/ACCUSED :
DR.RIA ANN THOMAS
AGED 31 YEARS
PERMANENTLY RESIDING AT INDIKATTIL HOUSE, P.O.
VAKAYAR, KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
132
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
Bail Appl..No.865 OF 2021
CRIME NO.1413/2020 OF IRINJALAKUDA POLICE STATION , THRISSUR
PETITIONERS/ACCUSED :
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.713 OF 2021 AND CONNECTED CASES
133
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.01.2021, ALONG WITH Bail Appl..713/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.713 OF 2021 AND CONNECTED CASES
134
COMMON ORDER
Dated this the 21st day of January, 2021 (Bail Appln Nos. 713/2021, 714/2021, 715/2021,716/2021,717/2021,718/2021, 719/2021, 720/2021, 721/2021,722/2021,723/2021 724/2021, 725/2021, 726/2021,727/2021, 728/2021, 729/2021, 730/2021, 731/2021, 732/2021, 733/2021,734/2021,735/2021,736/2021, 737/2021,738/2021, 739/2021, 740/2021, 741/2021,742/2021, 743/2021, 744/2021,745/2021 746/2021, 747/2021,748/2021,749/2021,750/2021, 751/2021,752/2021, 816/2021,817/2021, 818/2021,819/2021, 820/2021,821/2021,822/2021, 823/2021, 824/2021,825/2021,826/2021, 827/2021, 828/2021,829/2021,830/2021,831/2021,832/2021,833/2021, 834/2021,835/2021,836/2021,837/2021,838/2021,839/2021,840/2021, 841/2021,842/2021, 843/2021, 844/2021,845/2021,846/2021, 847/2021,848/2021,849/2021, 850/2021,851/2021, 852/2021, 853/2021,854/2021,855/2021, 856/2021, 857/2021, 858/2021,859/2021, 860/2021,861/2021,862/2021,863/2021,864/2021 and 865/2021) These are applications seeking regular bail filed under Section 439 of the Cr.P.C.
2. The applicants in Bail Appl.Nos.713/2021, 714/2021, 716/2021, 719/2021, 720/2021, 722/2021, 724/2021, 725/2021, 727/2021, 728/2021, 729/2021, 730/2021, 731/2021, 732/2021, 736/2021, 737/2021, 739/2021, 740/2021, 741/2021, 743/2021, B.A.No.713 OF 2021 AND CONNECTED CASES 135 744/2021, 746/2021, 750/2021, 752/2021, 817/2021, 819/2021, 821/2021, 823/2021, 826/2021, 827/2021, 833/2021, 840/2021, 842/2021, 843/2021, 846/2021, 849/2021, 851/2021, 852/2021, 856/2021, 857/2021, 859/2021, 862/2021 and 865/2021 are accused Nos.1 to 4; while the applicant in all the other cases is accused No.5 in the crimes referred to above. The accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 of the I.P.C.; under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015); under Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019; under Section 45(s) of the Reserve Bank of India Act, 1934; under Sections 17 and 18 of Kerala MoneyLenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).
3. The first accused is the Managing Director/ Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The second accused, Prabha Thomas, is his wife, B.A.No.713 OF 2021 AND CONNECTED CASES 136 while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by 1 st accused in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on account of returning the same with very high interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP, etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.
4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded the return of their money. The money received from the depositors are deposited in the various B.A.No.713 OF 2021 AND CONNECTED CASES 137 establishments which are making a profit and the money received could not be left to lie idle and that is why it was deposited in profit-making firms and Companies. Only then would the accused be able to return their money with the promised interests.
5. The applicants were arrested on different dates. There are a number of cases registered against them. In some of the cases, they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.
6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI has taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together B.A.No.713 OF 2021 AND CONNECTED CASES 138 and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Special Court. However, the FIR is yet to be filed and it is likely that it may be delayed. The learned Counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized, and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to co-operate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.
7. Under the circumstances, I find that further B.A.No.713 OF 2021 AND CONNECTED CASES 139 incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason. Under the circumstances, the bail applications are allowed and the applicants are directed to be released on bail on the execution of a bond for Rs.2,00,000/- (Rupees Two lakhs only) each, in each cases, with two solvent sureties each for the like amount to the satisfaction of the Special Court designated for CBI offences, on the following further conditions:
(i) They shall appear before the Investigating Officer as and when called for and co-operate with the investigation;
(ii) They shall not tamper with evidence or intimidate or influence the witnesses;
(iii) They shall surrender their passports before the B.A.No.713 OF 2021 AND CONNECTED CASES 140 jurisdictional court if not already surrendered; and
(iv) They shall not get involved in any similar offence during the currency of the bail.
In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.
8. Since this Court had directed transfer of the cases against the applicants to the CBI Court, but it is understood that separate F.I.R. has not yet been laid by the CBI before the CBI Court. Despite separate F.I.R. not been registered by the CBI, the concerned CBI Court is at liberty to execute the bail bond in view of the Order of this Court.
Sd/-
ASHOK MENON JUDGE NR/21/01/2021