Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 367] [Entire Act] State of Maharashtra - Subsection Section 367(4) in The City of Nagpur Corporation Act, 1948 (4)In this section "land" includes immovable property of every kind and any rights in or over such property.Complaint of Injury
