Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2) in The Saurashtra University Act, 1965 (2)The Syndicate shall, after the accounts are audited, submit a copy thereof alongwith a copy of the audit report to the Senate and to the State Government.
