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Delhi High Court - Orders

S.C. Nuna vs Anita Nuna on 5 October, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                          $~16
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           MAT.APP.(F.C.) 241/2023, CM APPL. 729/2000
                                                      S.C. NUNA                                                                      ..... Appellant
                                                                                         Through:                Ms.Naina Kejriwal & Mr.Soumava
                                                                                                                 Karmakar, Advs. with appellant in
                                                                                                                 person.

                                                                                         versus
                                                      ANITA NUNA                                                                     ..... Respondent
                                                                                         Through:                Mr.S.Janani & Ms.Sharika Rai, Advs.
                                                                                                                 with respondent in person.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                         ORDER

% 05.10.2023

1. Arguments heard.

2. Judgment reserved.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 05, 2023/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:21:29