Delhi High Court - Orders
S.C. Nuna vs Anita Nuna on 5 October, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 241/2023, CM APPL. 729/2000
S.C. NUNA ..... Appellant
Through: Ms.Naina Kejriwal & Mr.Soumava
Karmakar, Advs. with appellant in
person.
versus
ANITA NUNA ..... Respondent
Through: Mr.S.Janani & Ms.Sharika Rai, Advs.
with respondent in person.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 05.10.2023
1. Arguments heard.
2. Judgment reserved.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 05, 2023/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:21:29