Bombay High Court
Indusind Bank Ltd. Represented Through ... vs Lahanu Maruti Nawale Since Deceased ... on 6 April, 2021
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 11 WPST7686.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 7686 OF 2021
Indusind Bank Ltd. ....Petitioner
v/s.
Lahanu Maruti Nawale and ors. .... Respondents
Mr. Yogesh Patil for the Petitioner.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 06th APRIL, 2021. P. C. :-
. Issue notice to the Respondents, returnable on 27/04/2021.
Private service is permitted by all permissible modes. Parties are put to notice that an endeavour would be made to dispose of the Petition finally at the stage of admission.
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