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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(6)"Aqua-culture Seed Analysis" means procedures of Aqua-culture Seed Analysis to verify the required standards of size, purity and freedom from infectious diseases;