Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 30 in The Rabindra Mukta Vidyalaya Act, 2001 30. Accounts. - The [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] shall keep an account of all its receipts and expenditure in the manner prescribed by rules.
